Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581U] [Entire Act] Union of India - Subsection Section 581U(3) in The Companies Act, 1956 (3)Every such committee shall function under the general superintendence direction and control of the Board, for such duration, and in such manner as the Board may direct.
