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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(g) in The Dedicated Freight Corridor Railway General Rules, 2018

(g)if a train movement is covered by authority to pass signal in 'On' or defective position', it shall be completed as per the procedure even if the work is completed and keys are handed over and thereafter, the normal working shall be reintroduced for subsequent train movements.