Section 2 in The Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2007
2. Definitions.
- In these regulations, unless the context otherwise requires :(a)"Act" means the Bureau of Indian Standards Act, 1986 (63 of 1986);(b)"Laboratory Technical Posts" means the posts included in the Schedule;(c)"Rules" means the Bureau of Indian Standards Rules, 1987(d)"Schedule" means the Schedule appended to these regulations;(e)"Scheduled Castes" and "SCheduled Tribes, shall have the same meanings as are respectively assigned to them in clauses (24) and (25) of article 366 of the Constitution of India.(f)"Selection Committee" means the committee constituted under regulation 8 of this Regulation and(g)Words and expression used in these regulations and not defined but defined in the Act or the rules, shall have the same meanings respectively assigned to them in the Act and the rules, as the case may be.
