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Meghalaya High Court

Smti. Bani Malakar vs Smti. Sushmita Malakar on 18 November, 2014

Author: Uma Nath Singh

Bench: Uma Nath Singh

                                  Crl Petn No. 17 of 2014

                        BEFORE

      THE HON'BLE MR JUSTICE UMA NATH SINGH,
               CHIEF JUSTICE (ACTING)

18.11.2014



      Mr BK Deb Roy, learned counsel, appears for
petitioner.
      Mr R Gurung, learned counsel, represents the
respondents.

Learned counsel for petitioner prays for and is permitted to withdraw the criminal petition under 482 CrPC. Hence, the same is dismissed as withdrawn.

CHIEF JUSTICE (ACTING) dev