Meghalaya High Court
Smti. Bani Malakar vs Smti. Sushmita Malakar on 18 November, 2014
Author: Uma Nath Singh
Bench: Uma Nath Singh
Crl Petn No. 17 of 2014
BEFORE
THE HON'BLE MR JUSTICE UMA NATH SINGH,
CHIEF JUSTICE (ACTING)
18.11.2014
Mr BK Deb Roy, learned counsel, appears for
petitioner.
Mr R Gurung, learned counsel, represents the
respondents.
Learned counsel for petitioner prays for and is permitted to withdraw the criminal petition under 482 CrPC. Hence, the same is dismissed as withdrawn.
CHIEF JUSTICE (ACTING) dev