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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(i) in Tamil Nadu Panchayats (Interpellation of President of Village Panchayat by The Members) Rules, 1999

(i)it shall be related to the administration of the village panchayat and that also be based on facts;