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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(2)(b) in Goa Waste Management Corporation Act, 2016

(b)if the document so addressed or a copy thereof so addressed, is given or tendered to some person on the land or building or, where there is no person on the land or building to whom it can be delivered, is affixed on some conspicuous part of the land or building.