Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Union of India - Subsection Section 44(i) in The Drugs and Cosmetics Rules, 1945 (i)[ for purpose of examination of items in Schedule C,- [Substituted by G.S.R. 697(E), dated 26.10.1995 (w.e.f. 26.10.1995).]
