Delhi High Court - Orders
Gold Croft Properties Pvt Ltd vs Directorate Of Enforcement on 7 March, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 167/2023
GOLD CROFT PROPERTIES PVT LTD ..... Appellant
Through: Mr. Vijay Aggarwal, Mr. Hardik
Sharma, Mr. Shekhar Pathak, Mr.
Pankush Goyal, Mr. Anuj Kapoor,
Advocates
versus
DIRECTORATE OF ENFORCEMENT ..... Respondent
Through: Mr. Zoheb Hossain, Mr. Ravi
Prakash, Mr. Vivek Gurmani, Mr.
Kavish, Mr. Yash Agarwal, Mr.
Varun Agarwal, Advocates
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 07.03.2023 CM APPL. 11255/2023 (Exemption) Allowed, subject to all just exceptions. LPA 167/2023 & CM APPL. 11254/2023 Arguments heard.
Judgment reserved.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MARCH 7, 2023 Rahul Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR Signing Date:13.03.2023 12:24:27