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Dargah E Gousiya Trust A Public ... vs State Of Maharashtra Secretary on 31 July, 2015

     ITEM NO.45                           REGISTRAR COURT. 1                        SECTION IX

                                     S U P R E M E C O U R T O F I N D I A
                                             RECORD OF PROCEEDINGS
                                     BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C)                         No(s).     8190/2014

     MOHAMMED MOINUDDIN HANIF SAYYAD & ORS                                         Petitioner(s)

                                                      VERSUS

     STATE OF MAHARASHTRA & ORS                                                    Respondent(s)
     (with interim relief and office report)

     Date : 31/07/2015 This petition was called on for hearing today.

     For Petitioner(s)
                                          Mr. Gwen K.B., Adv.
                                          Ms. Abha R. Sharma,Adv.


     For Respondent(s)
                                          Ms. Uzmi Jameel Husain, Adv.
                                          Mr. Shakil Ahmed Syed,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service of respondent Nos.1, 2 and 4 is complete. The Ld. Advocate, Mr. Arpit Rai, appearing on behalf of Mr.Nishant Katneshwarkar, Advocate-on-record has appeared for respondent No.1. Vakalatnama and counter affidavit be filed within the respective stipulated time period. None has appeared for respondent Nos.2 and 4.

Remaining respondent Nos.3 and 5 to 9 are yet to be served. The Ld. Counsel for the petitioner to take fresh steps to effect service within four weeks. Notice thereafter be issued.

Digitally signed by Rupam Dhamija Date: 2015.08.05

List again on 8.10.2015.

Reason:

(RACHNA GUPTA) Registrar