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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(1) in The West Bengal Premises Requisition And Control (Temporary Provisions) Act, 1947

(1)This Act may be called West Bengal Premises Requisition and Control [* * * * *] [Words and brackets '(Temporary Provisions)' omitted by W.B. Act 27 of 1986.] Act, 1947.