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[Cites 0, Cited by 0] [Section 216] [Entire Act]

State of Punjab - Subsection

Section 216(a) in Punjab Jail Manual, 1996

(a)daily escort all female prisoners to their work, make over to such female prisoners as are liable to undergo labour, their allotted tasks and escort all female prisoners back to their wards, cells or other compartments when the period prescribed for labour is over;