Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Surat 1 vs M/S. Abhishek Exim Pvt. Ltd on 30 October, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
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ITEM NO.9+54 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 29950/2017
(Arising out of impugned final judgment and order dated 14-11-2016
in SCA No. 5812/2008 passed by the High Court of Gujarat at
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX SURAT 1 & ORS. Petitioner(s)
VERSUS
M/S. ABHISHEK EXIM PVT. LTD Respondent(s)
( IA No.105195/2017-CONDONATION OF DELAY IN FILING)
WITH
Diary No(s). 18518/2017
(IA No.105350/2017-CONDONATION OF DELAY IN FILING and IA
No.105353/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.105351/2017-CONDONATION OF DELAY IN REFILING)
Diary No(s). 32154/2017
( IA No.107218/2017-CONDONATION OF DELAY IN FILING)
Diary No(s). 30547/2017
( IA No.105478/2017-CONDONATION OF DELAY IN FILING)
Diary No(s). 30695/2017
(FOR ADMISSION and I.R. and IA No.107400/2017-CONDONATION OF DELAY
IN FILING and IA No.107405/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 30430/2017
(FOR ADMISSION and I.R. and IA No.106008/2017-CONDONATION OF DELAY
IN FILING)
Diary No(s). 32155/2017
Date : 30-10-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
Signature Not Verified
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Digitally signed by USHA
RANI BHARDWAJ
Date: 2017.10.30
17:03:47 IST
Reason:
For Petitioner(s) Ms. Pinky Anand, ASG
Mr.Arijit Prasad, Adv.
Mr. Manish Pushkarna, Adv.
Ms. Saudamini Sharma, Adv.
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Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.26781 of 2014. (USHA RANI BHARDWAJ) (CHANDER BALA) AR CUM PS BRANCH OFFICER