Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 97]

Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Surat 1 vs M/S. Abhishek Exim Pvt. Ltd on 30 October, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

                                                     1

      ITEM NO.9+54                      COURT NO.8                  SECTION III

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

                                     Diary No(s). 29950/2017

      (Arising out of impugned final judgment and order dated 14-11-2016
      in SCA No. 5812/2008 passed by the High Court of Gujarat at
      Ahmedabad)

      PR. COMMISSIONER OF INCOME TAX SURAT 1 & ORS.                    Petitioner(s)

                                                  VERSUS

      M/S. ABHISHEK EXIM PVT. LTD                                      Respondent(s)

      ( IA No.105195/2017-CONDONATION OF DELAY IN FILING)

      WITH
      Diary No(s). 18518/2017
      (IA   No.105350/2017-CONDONATION  OF   DELAY   IN  FILING and  IA
      No.105353/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
      and IA No.105351/2017-CONDONATION OF DELAY IN REFILING)

       Diary No(s). 32154/2017
      ( IA No.107218/2017-CONDONATION OF DELAY IN FILING)

       Diary No(s). 30547/2017
      ( IA No.105478/2017-CONDONATION OF DELAY IN FILING)

       Diary No(s). 30695/2017
      (FOR ADMISSION and I.R. and IA No.107400/2017-CONDONATION OF DELAY
      IN FILING and IA No.107405/2017-EXEMPTION FROM FILING C/C OF THE
      IMPUGNED JUDGMENT)

      Diary No(s). 30430/2017
      (FOR ADMISSION and I.R. and IA No.106008/2017-CONDONATION OF DELAY
      IN FILING)

      Diary No(s). 32155/2017

      Date : 30-10-2017 These matters were called on for hearing today.

      CORAM :
                           HON'BLE MR. JUSTICE R.K. AGRAWAL
Signature Not Verified
                           HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Digitally signed by USHA
RANI BHARDWAJ
Date: 2017.10.30
17:03:47 IST
Reason:



      For Petitioner(s)              Ms. Pinky Anand, ASG
                                     Mr.Arijit Prasad, Adv.
                                     Mr. Manish Pushkarna, Adv.
                                     Ms. Saudamini Sharma, Adv.
                                 2

                    Ms. Anil Katiyar, AOR

For Respondent(s)


          UPON hearing the counsel the Court made the following
                             O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) No.26781 of 2014. (USHA RANI BHARDWAJ) (CHANDER BALA) AR CUM PS BRANCH OFFICER