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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of West Bengal - Subsection

Section 94(2) in The West Bengal Factories Rules, 1958

(2)The provision specified in the Schedule annexed to this rule shall apply to factories wherein[manufacturing process or] [Vide Notification no. 1211-L.W./IR-1/67 dated 14th June 1967.] operations specified in such schedules are carried out.