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State of Assam - Section

Section 48 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

48.

(a)The Commission shall fix time, date and place of written examination.
(b)The Commission shall prepare calendar for particular examination indicating the various schedules and stages.
(c)Panel lists of paper setters, examiners, tabulators, moderators and scrutinizers are to be prepared and approved by the Commission before commencement of any examination. The Chairperson will select these persons out of this list/panel only. For preparation of the panel list, head of the concerned Department/Controller of examinations of all Universities of the State and Principal of leading colleges will be requested well ahead of the examination to submit names of approved in-service teachers, having experiences of examining degree scripts and reliability to the Commission for each subject. The Commission, however, may also utilize the expertise of retired College/University teachers who had a proven track record in these areas.
(d)Guidelines to the paper setters, moderators and scrutinizers will be provided by the Commission.