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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(1) in Telangana Education Act, 1982

(1)The Government may, by notification, establish a board of technical education to be called "the State Board of Technical Education and Training", [Telangana] [Substituted by G.O.Ms.No.15, Higher Education (TE) Department, dated 23.04.2015.]; the composition and powers of which shall be such as may be prescribed.