Bombay High Court
Rashi Peripherals Pvt. Ltd vs Jaina Enterprises And Ors on 30 January, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
APPLN FOR LEAVE TO APPEAL(PVT.) NO. 44 OF 2017
Rashi Peripherals Pvt. Ltd. ....APPELLANT
V/S
Jaina Enterprises And Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 30th January, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 18/03/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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