Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 29 in The (Bihar State) Aid to Industries Act, 1956 29. Recovery of sums due under this Chapter. - All sums payable under this Chapter shall be recoverable as if they were public demands.
