Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(9)(d) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(d)should observe the provisions of the Model Code of Conduct for Local Body Elections issued by the Commission;