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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(4) in Pepsu Townships Development Board Disposal of Property Rules, 2003

(4)The mode of payment, transfer and other conditions for transferring property under sub-rule (2) shall be adopted by the Board in a meeting by a specific resolution by the members of the Board.