Kerala High Court
Everhold Infra Metals Pvt. Ltd vs Assistant General Manager on 21 August, 2020
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
FRIDAY, THE 21ST DAY OF AUGUST 2020 / 30TH SRAVANA, 1942
WP(C).No.17349 OF 2020(P)
PETITIONER/S:
EVERHOLD INFRA METALS PVT. LTD.,
14/291K, SUITE 12C, A SQUARE BUILDING
EDATHALA P.O., KUZHIVELIPPADY REPRESENTED BY
ITS MANAGING DIRECTOR, JUBY THOMAS
AGED 40 YEARS, 1ST FLOOR, HAYATH TOWER
NEAR JUMA MASJID, PADAMUGAL, KAKKANAD
BY ADV. SRI.L.RAJESH NARAYAN
RESPONDENT/S:
1 ASSISTANT GENERAL MANAGER,PUNJAB NATIONAL BANK
BO ILACO HOUSE, SIR PM ROAD,FORT, MUMBAI - 400 001
(LEAD BANK,OF THE CONSORTIUM)
2 ASSISTANT GENERAL MANAGER,PUNJAB NATIONAL BANK
MAHATMA GANDHI ROAD, NEAR MEDICAL TRUST
RAVIPURAM, PALLI MUKKU, ERNAKULAM - 682 016
3 EDAYAR ZINC LTD., (FORMERLY BINANI ZINC LTD.)
HAVING REGISTERED OFFICE AT 37/2, CHINAR PARK
NEW TOWN RAJARHAT MAIN ROAD, LLITIARA
KOLKATA - 700 157
REPRESENTED THROUGH DIRECTOR MS.VISALAKSHI SRIDHAR
4 M/S. FINEFAB ENGINEERING AND CONSTRUCTIONS
NO.2/224-D, 1ST FLOOR, CPS ARCADE
NEAR PHILIPS CARBON BLACK LTD., CHITRAPUZHA
POONJASSERY ROAD, KARIMUGAL, ERNAKULAM - 682 303
REPRESENTED BY ITS MANAGING PARTNER
SRI.AJAS CS, AGED 31 YEARS
S/O.SAIDU MOHAMMED CP, RESIDING AT 146A
CHAKKALAKUZHY HOUSE, PERINGALA POST
ERNAKULAM - 683565
OTHER PRESENT:
SRI.SANTHEEP ANKARATH,SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.08.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.17349 OF 2020(P) 2
JUDGMENT
After arguing the matter for some time, the learned counsel for the petitioner seeks permission to withdraw the writ petition. Permission is granted and the writ petition is dismissed as withdrawn.
A.K.JAYASANKARAN NAMBIAR JUDGE sd