Supreme Court - Daily Orders
M/S Omsairam Steels And Alloys Pvt. Ltd. vs Director Of Mines And Geology,Bbsr on 6 April, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
ITEM NO.24 COURT NO.7 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6920/2023
(Arising out of impugned final judgment and order dated 29-03-2023
in WP(C) No. 9630/2023 passed by the High Court of Orissa at
Cuttack)
M/S OMSAIRAM STEELS AND ALLOYS PVT. LTD. Petitioner(s)
VERSUS
DIRECTOR OF MINES AND GEOLOGY, BBSR & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.69423/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
Date : 06-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s)
Mr. K.v. Viswanathan, Sr. Adv.
Mr. Dhananjaya Mishra, AOR
Mr. Navneet Dogra, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Issue notice, returnable in the month of August 2023.
Notices would be served by all modes, including dasti.
In the meanwhile, it will be open to the respondents to conduct fresh e-auction as per law. The deposits made by the petitioner shall not be refunded. Equally, the bank guarantee will not be encashed subject to the condition that the petitioner will Signature Not Verified keep the bank guarantee alive.
Digitally signed by BABITA PANDEY Date: 2023.04.11 18:26:41 IST Reason: (BABITA PANDEY) (R.S. NARAYANAN)
COURT MASTER (SH) COURT MASTER (NSH)