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[Cites 0, Cited by 0] [Section 19] [Entire Act]

UT Ladakh - Subsection

Section 19(3) in The University of Ladakh Act, 2018

(3)The meetings of the University Council of the Cluster University shall be presided over by the Chancellor, when present. In his absence, the Pro-Chancellor shall preside and in the absence of both the Chancellor and the Pro-Chancellor, the Vice-Chancellor of the Cluster University shall preside.