Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16C(1)] [Section 16C] [Entire Act]

Union of India - Subsection

Section 16C(1)(a) in The Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Act, 1962

(a)The Public Prosecutor has been given an opportunity to oppose the application for such release; and