Section 163E(8)(a) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 163E(8)] [Section 163E] [Entire Act]

(a)To maintain an annual register in which particulars of the vehicles tested for Pollution emission levels shall be mentioned-

(i)Pollution under control certificate number.

(ii)The registration number, make, model and years of registration of the vehicle tested.

(iii)Gas/Smoke levels/percentage of Carbon Monoxide at the time of inspection.

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