Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 8 in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 8. Terms and conditions for holding office - The members of every market committee shall hold office on such terms and conditions as may be prescribed.
