Gauhati High Court
Abdul Quadir vs The Union Of India And 5 Ors on 20 January, 2020
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/2
GAHC010273462019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 8297/2019
1:ABDUL QUADIR
S/O- LT KASIMUDDIN, R/O- VILL- LAKHUPARA, P.O. GORUBANDHA, DIST-
SONITPUR, ASSAM, PIN- 784506
VERSUS
1:THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECY. DEFENCE DEPTT., TO THE GOVT. OF INDIA, NEW
DELHI-1
2:THE ARMY GENERAL
ARMY HEAD QUARTER
SENA BHAWAN
NEW DELHI- 110011
3:THE CHIEF CONTROLLER OF DEFENCE ACCOUNT
OFFICE OF THE CGDA
ULAN BATAR ROAD
PALAM
NEW DELHI
PIN- 110010
4:THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (PENSION)
DRAUPADI GHAT
ALLAHABAD
UP- 211001
C/O. 99 APO
5:THE AREA ACCOUNTS OFFICER
SHILLONG
MEGHALAYA-1
6:THE COMMANDING OFFICER
310PET PI ASC
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C/O. 99 AP
Advocate for the Petitioner : MR N AHMED
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
20-01-2020 On the prayer of the learned counsel for the petitioner, list this matter on 22.01.2020.
JUDGE Comparing Assistant