Rajasthan High Court - Jodhpur
Lal Singh vs D. K. Pathak & Anr on 25 March, 2017
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B.Writ Contempt No. 784 / 2015
Lal Singh S/o. Shri Bajrang Singh, aged about 40 years, by Caste
- Rathore, R/o. - Loharsar, District - Churu (Raj.)
----Petitioner
Versus
1. Shri D.K. Pathak, Director General, Directorate of General
Board Security Force, Pushap Bhawan, Madangir, New Delhi.
2. Shri V.K. Sharma, Senior Accounts Officer, PN-III, Pension &
Accounts Division, Pushap Bhawan, Madangir, New Delhi.
----Respondents
_____________________________________________________
For Petitioner(s) : Mr. M.S. Godara.
_____________________________________________________
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 25/03/2017 Learned counsel for the petitioner submits that directions issued by this Court have been complied with.
In view of the submissions made, the notices issued are discharged. The contempt petition is dismissed.
(ARUN BHANSALI)J. PKS-24