Section 58(1)(d) in THE MAJOR PORT AUTHORITIES ACT, 2021

[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(1)(d) in THE MAJOR PORT AUTHORITIES ACT, 2021

(d)to look into the complaints received from port users against the services and terms of service rendered by the Major Ports or the private operators operating in the Major Ports and to pass necessary orders after hearing the parties concerned; and

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Union of India - Subsection

Section 58(1)(d) in THE MAJOR PORT AUTHORITIES ACT, 2021