Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Gujarat State Financial Services Ltd. on 4 July, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.21 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.20164/2019
(Arising out of impugned final judgment and order dated 15-10-2018
in TA No.1254/2018 passed by the High Court Of Gujarat At
Ahmedabad)
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 Petitioner(s)
VERSUS
GUJARAT STATE FINANCIAL SERVICES LTD. Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.88244/2019-CONDONATION OF DELAY
IN FILING)
Date : 04-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Sanjay Jain, ASG
Ms. Swarupama Chaturvedi, Adv.
Mr. H.R. Rao, Adv.
Ms. Saniya Scott, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.07.06 14:09:05 IST Reason: (MUKESH NASA) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER