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Supreme Court - Daily Orders

The Principal Commissioner Of Income ... vs Gujarat State Financial Services Ltd. on 4 July, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.21                                COURT NO.8                  SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.20164/2019

     (Arising out of impugned final judgment and order dated 15-10-2018
     in TA No.1254/2018 passed by the High Court Of Gujarat At
     Ahmedabad)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX 2                             Petitioner(s)

                                                      VERSUS

     GUJARAT STATE FINANCIAL SERVICES LTD.                                  Respondent(s)

     (FOR ADMISSION and I.R.; and, IA No.88244/2019-CONDONATION OF DELAY
     IN FILING)

     Date : 04-07-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                    Mr. Sanjay Jain, ASG
                                          Ms. Swarupama Chaturvedi, Adv.
                                          Mr. H.R. Rao, Adv.
                                          Ms. Saniya Scott, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.

Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.07.06 14:09:05 IST Reason:
                          (MUKESH NASA)                                (SUMAN JAIN)
                          COURT MASTER                                BRANCH OFFICER