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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(a) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952

(a)the salary and allowances and other terms and conditions of service of the Presiding Officer and the employees of a Tribunal;