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State of Gujarat - Section

Section 15 in The Gujarat Agricultural Produce Markets Act, 1963

15. Filling up of vacancies.

- If at any time any vacancy occurs for any reason in a market committee and remains unfilled, it shall be filled within such period and in such manner as may be prescribed by the election or nomination as the case may be, of a member thereto. The member so elected or nominated shall hold office so long only as the member in whose place he is elected or nominated would have held it if the vacancy had not occurred.