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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(1) in Paradip Port Rules, 1966

(1)Manner of marking of heavy packages - (a) The gross weight on a heavy package shall be marked thereon in English and the regional language if possible with a kind of paint which is not easily effectable.
(b)Where a heavy package is of a light colour, black paint and where the package is of a dark colour white or yellow paint shall be used for such markings.