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[Cites 0, Cited by 0] [Section 96A] [Entire Act]

State of Tamilnadu - Subsection

Section 96A(4) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(4)[ The proceedings of the Executive Engineer or the Superintending Engineer, Planning and Designs Circle or any other officer authorised by the latter as the case may be, renewing or refusing to renew the said certificate shall be sent to the licensing authority with a copy to the applicant.] [Substituted G.O Ms. No.1357, Home (Cinema), dated the 8th September 1993.]