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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in Statutes of the Jodhpur National University, Jodhpur, 2010

(4)When any exigency arises, and the Chairperson is of the opinion that it is not possible or convenient, under the circumstances, to convene a meeting of the Board of Management at short notice, he/she may take any appropriate decision or action as he may deem fit and necessary in the best interests of the University.