Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Yogendra Mohan Sengupta on 30 September, 2022
Bench: Aniruddha Bose, Vikram Nath
ITEM NO.43 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5348-5349/2019
THE STATE OF HIMACHAL PRADESH & ORS. Appellant(s)
VERSUS
YOGENDRA MOHAN SENGUPTA & ANR. Respondent(s)
( IA No. 124638/2022 – CLARIFICATION/DIRECTION, IA No. 124633/2022
- EXEMPTION FROM FILING O.T., IA No. 124632/2022 –
INTERVENTION/IMPLEADMENT, IA No. 27536/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES & IA No. 27537/2019 -
PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 30-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE VIKRAM NATH
For Appellant(s) Mr. Ashok Sharma, AG
Mr. Himanshu Tyagi, AAG
Mr. Vinay Kuthiala, Sr.Adv.
Ms. Vandana Kuthiala, Adv.
Mr. Shaurya Kuthiala, Adv.
Mr. D P Pandey, Adv.
Mr. Abhishek Yadav, AOR
Mr. Saurabh Yadav, Adv.
Mr. Sanjay Tyagi, Adv.
For Respondent(s) Mr. Rahul Choudhary, Adv.
Ms. Srishti Agnihotri, AOR
Ms. Sanjana Grace Thomas, Adv.
Ms. Mantika Vohra, Adv
Mr. Subodh K Pathak, Adv.
Mr. Shashi Ranjan, Adv.
Mr. Vinod K Soni, Adv.
Mr. Pawan K Sharma, Adv.
Mr. Akash Swami, Adv.
Mr. Dharmendra Kumar Sinha, AOR
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by NIRMALA NEGI Date: 2022.10.01 13:42:19 IST Reason: List on 03.11.2022 (NMD).
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR