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Supreme Court - Daily Orders

The State Of Himachal Pradesh vs Yogendra Mohan Sengupta on 30 September, 2022

Bench: Aniruddha Bose, Vikram Nath

     ITEM NO.43                               COURT NO.14                 SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

         Civil Appeal              No(s).   5348-5349/2019

     THE STATE OF HIMACHAL PRADESH & ORS.                                 Appellant(s)

                                                     VERSUS
     YOGENDRA MOHAN SENGUPTA & ANR.                                       Respondent(s)

     ( IA No. 124638/2022 – CLARIFICATION/DIRECTION, IA No. 124633/2022
     -   EXEMPTION   FROM  FILING   O.T.,      IA   No.  124632/2022  –
     INTERVENTION/IMPLEADMENT,   IA No. 27536/2019 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES &       IA No. 27537/2019 -
     PERMISSION TO FILE LENGTHY LIST OF DATES)

     Date : 30-09-2022 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                             HON'BLE MR. JUSTICE VIKRAM NATH

     For Appellant(s)                  Mr.   Ashok Sharma, AG
                                       Mr.   Himanshu Tyagi, AAG
                                       Mr.   Vinay Kuthiala, Sr.Adv.
                                       Ms.   Vandana Kuthiala, Adv.
                                       Mr.   Shaurya Kuthiala, Adv.
                                       Mr.   D P Pandey, Adv.
                                       Mr.   Abhishek Yadav, AOR
                                       Mr.   Saurabh Yadav, Adv.
                                       Mr.   Sanjay Tyagi, Adv.

     For Respondent(s)                 Mr.   Rahul Choudhary, Adv.
                                       Ms.   Srishti Agnihotri, AOR
                                       Ms.   Sanjana Grace Thomas, Adv.
                                       Ms.   Mantika Vohra, Adv

                                       Mr.   Subodh K Pathak, Adv.
                                       Mr.   Shashi Ranjan, Adv.
                                       Mr.   Vinod K Soni, Adv.
                                       Mr.   Pawan K Sharma, Adv.
                                       Mr.   Akash Swami, Adv.
                                       Mr.   Dharmendra Kumar Sinha, AOR


                              UPON hearing the counsel the Court made the following
Signature Not Verified
                                                 O R D E R

Digitally signed by NIRMALA NEGI Date: 2022.10.01 13:42:19 IST Reason: List on 03.11.2022 (NMD).

(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR