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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(b) in Jammu and Kashmir Kerosene Oil (Licensing) Order, 2016

(b)enter, inspect or break open and search any place or premises, vehicle, boat or any other conveyance in which he has reason to believe that any contravention of the provisions of this order or of the conditions of any license issued thereunder, has been, is being or is about to be committed ;