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Chattisgarh High Court

Milan Singh Bhagat vs State Of Chhattisgarh 39 Wps/4590/2019 ... on 26 June, 2019

                        HIGH COURT OF CHHATTISGARH, BILASPUR
                                          Order Sheet
                                     WPS No.4579 of 2019
                    Milan Singh Bhagat Vs. State of Chhattisgarh & Ors.



26.06.2019

Shri Keshav Prasad Gupta, Advocate for the petitioner.

Ms. Sunita Jain, Govt. Advocate for the State. Learned counsel for the petitioner submits that the grievance of the petitioner has since been redressed, the writ petition has now become infructuous.

Accordingly, the writ petition stands dismissed as having become infructuous.

Sd/-

(P. Sam Koshy) Judge Inder