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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(11) in Rajasthan Minor Mineral Concession Rules, 2017

(11)Lock-in period for transfer of mineral concession granted other than through auction shall be one year and subsequent transfer shall be allowed subject to condition that at least one year has elapsed since last transfer:Provided that above lock-in period shall not be applicable in cases specified in clause (i) to (v) of sub-rule (7).