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State of Rajasthan - Section

Section 53 in Rajasthan Para-medical Council Regulations, 2014

53. [ Infrastructure in Institutions. [Substituted by Rajasthan Notification No. G.S.R. 78, dated 25.8.2015 (w.e.f. 5.12.2014).]

(1)For recognition of a Para-medical institution under these regulations, the institute must have the following infrastructure facilities, namely: -A. Physical Facility: -
(i)Building. - Institute shall have preferably its own building. Whereas to start institute with a rented building, permission may be granted for a period of maximum 5 years on submission of registered rent agreement. But for permanent recognition own building shall be essential. Standard minimum requirement for one course with 25 students shall be as under: -
S.No. Description Area
1. Principal Office (1) 200 sq. ft
2. Office Facilities 300 sq. ft
3. Number of Class Rooms (2) 450 sq. ft each
4. Number of Labs (1) 450 sq. ft each
5. Library (1) 700 sq. ft
6. Common facilities 450 sq. ft• Toilet for girls in minimum 50 sq.ft.• Toilet for boys in minimum 50 sq.ft.• Common room for girls in 300 sq.ft.
7. Transportation Facilities Sufficient number of vehicles required as per sanctioned seats
8. Boys Girls Hostel Desirable
9. Sports Facilities Desirable
(ii)Dedicated space of 4000 Sq. ft. area per Diploma course for 25 seats is essential.
(iii)If sanctioned seats are above 25 (up to 50), -
(a)Number of class room required will be two but the area of each class room should be minimum 600 Sq. feat.
(b)Number of Lab required will be one only but the area of Lab should be minimum 600 Sq. feat.
(iv)If sanctioned seats are above 50, the number of class rooms and Labs will increase proportionately.
B. Library Facilities:
(i)Two State level Hindi and one State level English newspaper and Journals related to course are essential.
(ii)Reference and text books in sufficient number is required
C. Teaching Faculty:
S.No. Designation Qualification Full Time/Part time visiting
1. Principal MD/MS/MBBS or MSC with 5 Years experience as faculty Full Time/Part time Vesting
2. Assistant Professor/ Lecturer MD/MS/MBBS or MSC with Para Medical subject or BSC in Para Medical Subject with 4 year experience Full time/Part time Vesting
3. Technician Qualified in the speciality Full Time
Note. - (i) Students Teachers Ratio should be - 10:1
(ii)Principal and technicians will be counted in teaching faculty
(iii)Minimum required faculty for each course will be 03
D. Clinical Facility:
(i)The Institute should have own Hospital/ Lab.
(ii)The Hospital/Lab should have Pollution Control Board certificate. Clinical Establishment Act registration and other essential licenses required from various departments under prevalent Act, Rules and Regulations.
(iii)Required clinical facilities are as under: -
  Name of course Required Clinical Facilities
1. Diploma in Medical Laboratory Technology Applicants own labwith minimum : -50 Pathological Examinations conducted per day50 Biochemistry Examinations conducted per day50 MicrobiologyExaminations conducted per day
2. Diploma in Radiation Technology Applicants own diagnostic centre in whichminimum 50 x-ray per day are conducted.
3. Diploma in Dental Mechanic Technology Applicants own centre where 50 patients aretreated daily
4. Diploma in Dental Hygiene Technology Applicants own centre where 50 patients aretreated daily
5. Diploma in Operation Theater Technology Applicants own minimum 50 Bed Hospital withfacility of General Surgery
6. Diploma in Dialysis Technology Applicants own minimum 50 Bed Hospital withNafrogoly Department
7. Diploma in Orthopedic Technology Applicants own minimum 50 Bed Hospital withOrthopedic Department
8. Diploma in ECG Technology Applicants own minimum 50 Bed Hospital withGeneral Medicine Department
9. Diploma in Blood Bank Technology Applicants own Blood Bank
10. Diploma in Endoscopy Technology Applicants own minimum 50 Bed Hospital withGastroenterology Department
11. Diploma in EEG Technology Applicants own minimum 50 Bed Hospital withNeurology Department
12. Diploma in Cath Lab Technology Applicants own minimum 50 Bed Hospital withCardiology Department
13. Diploma in Emergency and Trauma Care Technology Applications own minimum 50 Bed Hospital withTrauma Department
14. Diploma in Opthalmic Technology Applicants own minimum 50 Bed Hospital with EyeDepartment
15. Diploma in Perfusion Technology Applicants own minimum 50 Bed Hospital with C.T.Surgery Facility
(iv)Hospital/Lab should have modern machine and equipments.
(v)Distance of Institute from Hospital/Lab shall be, -
maximum 25 Km, from city with population above 10 lakh, and maximum 10 Km. from city with population up to 10 Lakh.E. Equipments and Instruments. - (1) Equipments and instruments required for various Diploma courses shall be as specified in Schedule-17 to Schedule-31.
(2)Infrastructure facilities should be made available at the time of inspection for physical verification.]