Section 5(2) in The Dentists (Ethical Conduct) (Maharashtra) Rules, 1965
(2)The following practices shall also be treated as unethical practices on the part of dentists, namely :-(a)giving of false certificates,(b)immorality involving abuse of professional relationship,(c)conniving at or aiding in any illegal practice by others,(d)giving of testimonials directly or indirectly concerning the supposed virtues of secret therapeutic agents or medicines,(e)promise of radical cure by the employment of secret methods of treatment.
