Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 20 in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959 20. Voluntary Deposits. - No voluntary deposits from an employee of the Board shall be accepted and credited to the Provident Fund Account.
