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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(ii) in The Punjab Ministers Travelling Allowance Rules, 1953

(ii)Where, in these Rules, [First Class available on a particular route.] [Substituted by Punjab Government Notification No.3408 PI(C)-48/36808, dated the 19.12.1958 (with effect from the 1.4.1955).]