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[Cites 0, Cited by 0] [Section 14(3A)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3A)(ii) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(ii)to make proposals to the Faculty Council for post-graduate and undergraduate studies for the creation and institution of Professorships. Readerships, Lectureships and such posts including posts of officers and employees as may be necessary for the establishment of the University teaching Departments, institutions, libraries, laboratories and museums;