Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 819(1)] [Section 819] [Entire Act]

State of Rajasthan - Subsection

Section 819(1)(i) in Rules of the High Court of Judicature for Rajasthan, 1952

(i)sums deposited in lieu of security in Supreme Court Appeals and other cases under the orders of the Court; and