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State of Andhra Pradesh - Section

Section 45 in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

45. Maintenance of registers and records -

The Registering/licensing authority may, by order in writing direct any approved manufacturer, agent or dealer to maintain such books, accounts and records relating to his business and in such form as may be prescribed in the provisions of rules of this Act.