Section 10 in Kaloji Narayana Rao University of Health Sciences Act, 1986
10. Officers of the University.
- The following shall be the Officers of the University;-(1)The Chancellor;(2)The Vice-Chancellor;(3)The Rector, if any;(4)The Deans of the faculties;(5)The Registrar;(6)The Finance Officer; and(7)such other persons as may be declared by the Statutes to be the officers of the University.
