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[Cites 0, Cited by 0] [Section 33A(4)] [Section 33A] [Entire Act]

State of Jharkhand - Subsection

Section 33A(4)(b) in Jharkhand Co-operative Societies Act, 2008

(b)the amount of any deficiency, waste or loss which appears to have been caused by the culpable negligence or misconduct of any person in the performance of duties