Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(i) in The Indian Electricity (Uttar Pradesh Amendment and Validation) Act, 1975 (i)in sub-section (1) for the proviso to clause (1) the following proviso shall be substituted, namely :
