Delhi High Court - Orders
Narender Kumar Singhal & Anr vs Union Of India & Anr on 27 July, 2021
Author: Rekha Palli
Bench: Rekha Palli
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7065/2021
NARENDER KUMAR SINGHAL & ANR. ..... Petitioners
Through Mr.Varun Kashyap, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through Mr.Vijay Joshi & Mr.Amit Gupta,
Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 27.07.2021
1. Issue notice.
2. Mr.Vijay Joshi, learned counsel for the respondent accepts notice. He prays for and is granted three weeks' time to file reply. Rejoinder thereto, if any, be filed within two weeks thereafter.
3. List on 28.09.2021.
REKHA PALLI, J JULY 27, 2021 kk Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:28.07.2021 15:53:06