Patna High Court - Orders
Shyam Bihari Singh vs The Madhya Bihar Grmin Bank & Ors on 7 December, 2017
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court CWJC No.14329 of 2013 (5) dt.07-12-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14329 of 2013
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Shyam Bihari Singh Son Of Late Suraj Nath Singh Resident Of Mohalla-
Bank Colony, Vishnu Nagar, Post- Anaith, P.S.- Nawada, District- Bhojpur
.... .... Petitioner/s
Versus
1. The Madhya Bihar Grmin Bank Through Its Chairman, Meena Plaza,
South Of Museum, Patna
2. The General Manager, Inspection And Controlling Department, The
Madhya Bihar Gramin Bank, Patna
3. The Regional Development Manager, The Constrolling Office, Madhya
Bihar Gramin Bank, Hari Ji Ka Hata, Ara
4. The Appellate Board, Madhya Bihar Gramin Bank Through Its
Directors, Patna
5. The Sr. Manager, Inspection And Control Head Office, Madhya Bihar
Gramin Bank, Patna
6. The Sr. Manager, HRD, Head Office, Patna, Madhya Bihar Gramin
Bank, Patna
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Siddharth Harsh, Adv.
For the Respondent/s : Mr. Mahesh Nr. Parbat, Sr. Adv.
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
5 07-12-2017Learned counsel for the petitioner has produced a letter dated 31.8.2017 and, on that basis, he seeks permission of this Court to withdraw this writ application submitting that there is no need to pursue the matter any further.
Permission is granted.
Accordingly, this application is dismissed as withdrawn.
(Shivaji Pandey, J) Rishi/-
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